About the Organisation
The office of AOR Indira Goswami, practicing before the Delhi High Court, deals with a wide range of civil, constitutional, and miscellaneous matters. The chamber offers interns meaningful exposure to court practice and litigation strategy.
Eligibility
Law students (3-year or 5-year course) with a keen interest in litigation, legal research, and drafting are encouraged to apply. Prior internship experience is preferable but not mandatory.
Perks
- Hands-on court exposure
- Opportunity to assist in drafting and research
- Practical understanding of litigation procedures
- Mentorship under an experienced AOR
Nature of Internship
The internship will primarily involve legal research, drafting, case briefing, and attending court proceedings. Interns may also assist in file management and client-related work.
Location
Delhi High Court, New Delhi
No. of Interns
Limited slots available (2–3 interns)
Duration
MAY 2026 (Full month)
Stipend
No stipend (Unpaid internship).
How to Apply?
Interested candidates are required to send their updated CV via email to: advbhavyatokas@gmail.com
Contact
For any queries, feel free to reach out at: advbhavyatokas@gmail.com
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